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State of Madhya Pradesh - Section

Section 18A in The M.P. Vishwavidyalaya Adhiniyam, 1973

18A. [ Section 18 ceases to apply on inclusion in State University Service of certain other officers. [Inserted by M.P. Act No. 19 of 1980]

- On the inclusion of post of other officers covered under clause (vi) of Section 11 in the State University Service constituted under Section [15-C], the provisions of Section 18, shall cease to apply in respect of such other officers.]