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Madhya Pradesh High Court

Smt. Divya Paradhi vs Shivam Paradhi on 27 February, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 103 of 2024 (SMT. DIVYA PARADHI Vs SHIVAM PARADHI) Dated : 27-02-2024 Shri Mukesh Kuar Salukhe - Advocate for petitioner.

Learned counsel for the petitioner prays for time to file affidavit of the petitioner that she is not working anywhere and she is not having any source of income.

Let affidavit be filed within 07 days.

List this case on 06.03.2024.

(VIVEK AGARWAL) JUDGE AR Signature Not Verified Signed by: AMITABH RANJAN Signing time: 27-02-2024 18:56:58