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State of Maharashtra - Section

Section 20 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

20. Report to District Inspector of Land Records in certain cases.

- When the Circle Officer or, as the case may be, the Circle Inspector cannot fix a boundary or survey mark without the field book, or if he is in doubt as to how to deal with any case, he shall report the matter to the District Inspector of Land Records for orders.