Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 84] [Entire Act]

State of Kerala - Subsection

Section 84(b) in Kerala Cooperative Societies Act, 1969

(b)the decision or order has been made the subject-matter of an appeal;