Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(i) in The Karnataka Open Places (Prevention Of Disfigurement) Act, 1981 (i)is exhibited within the window of any building if the advertisement relates to the trade, profession or business carried on in that building; or
