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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

9. Functions of the Convener of the PACET Committee.

- The Convener of the PACET shall, subject to such directions as may be issued by the Chairman discharge his duties in the matters relating to the PACE.T. The Convener, is specifically responsible for discharging the following functions:
(a)The printing of application form of PACET.
(b)Issuing the notification inviting application for the Entrance Test.
(c)Sale of application forms and issue of Hall-Tickets.
(d)Appointment of Co-ordinators, Chief Superintendents and Observers of various Test Centers.
(e)Coding and decoding of Response sheets (Answer Scripts).
(f)Appointment of Members of confidential team for valuing answer scripts and preparation of merit lists.
(g)Payment of remuneration for various items/services utilised for the purpose of PACET.
(h)Maintenance and submission of accounts to the Andhra Pradesh State Council of Higher Education.
(i)Preparation of answers of the question papers through a committee consisting of Professors of Universities and Teachers of Under Graduate Colleges offering B.Arch., B.Plng. and other related Courses in consultation with the Chairman.
(j)Publication of results and dispatch of Rank Cards to all the candidates.
(k)Such other duties as entrusted by the Chairman.