Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(b) in The Tamil Nadu Borstal Schools Rules, 1938 (b)"Inspector-General" means the Inspector-General of Prisons, [Chennai] [Substituted for the words 'Madras' by the Tamil Nadu Act 28 of 1996.]; and
