Section 55(2)(c) in The Companies Act, 2013

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(c) in The Companies Act, 2013

(c)where such shares are proposed to be redeemed out of the profits of the company, there shall, out of such profits, be transferred, a sum equal to the nominal amount of the shares to be redeemed, to a

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Union of India - Subsection

Section 55(2)(c) in The Companies Act, 2013