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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Gujarat - Subsection

Section 62(2)(a) in Birsa Munda Tribal University Act, 2017

(a)subject to the provisions of this Act and the approval of the State Government:-
(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business;
(ii)draw up any rules that may be necessary for constituting the aforesaid authorities;