Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(1)(x) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972 (x)a copy of the annual statement prepared by trustees under rule 23 and published in the Gazette,