Section 13(1)(e) in Karnataka Tax on Luxuries Act, 1979

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State of Karnataka - Subsection

Section 13(1)(e) in Karnataka Tax on Luxuries Act, 1979

(e)willfully acts in contravention of any of the provisions of this Act or the rules made thereunder or any lawful orders passed in accordance therewith,

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State of Karnataka - Subsection

Section 13(1)(e) in Karnataka Tax on Luxuries Act, 1979