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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(5) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(5)The Registrar shall be the custodian of records, the common seal, the funds and the property of the Institute and subject to the provisions of the Act he shall have all the powers to ensure the proper custody, maintenance and operation of the same.