Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3)(iii) in The West Bengal Security (Amendment) Act, 1950

(iii)the Second Land Acquisition Collector, Calcutta, or