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[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Assam - Subsection

Section 381(d) in The Assam Excise Rules, 2016

(d)The Deputy Superintendent of Excise should inspect shops and other licensed premises within his jurisdictions. He would pay visits to the warehouse and distilleries and supervise the operation of the warehouse and work of his subordinates. He is also required to inspect the work of the patrol parties and the station diary maintained in each circle to know the movements and work of each of the personal posted there.