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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(2)The old licenses endorsed by the licensing authority under this Act, shall be deemed to be Licenses issued afresh under this Act and shall be governed by the provisions of this Act with effect from the date of endorsement.