Delhi High Court - Orders
Court On Its Own Motion vs Virendra Singh Advocate on 9 November, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS.(CRL) 4/2022, CRL. M.A. 22797/2022
COURT ON ITS OWN MOTION ..... Petitioner
Through:
versus
VIRENDRA SINGH ADVOCATE ..... Respondent
Through: Mr. Kanhaiya Singhal, Advocate
with respondent in person.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 09.11.2022 It is 4.25 PM.
No time left.
Re-notify on 14.03.2023.
SIDDHARTH MRIDUL, J AMIT SHARMA, J NOVEMBER 9, 2022/hb Click here to check corrigendum, if any Signature Not Verified Digitally Signed CONT. CAS.(CRL) 4/2022 Page 1 of 1 By:ANITA BAITAL Signing Date:15.11.2022 15:31:43