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Chattisgarh High Court

Sagar Katlam And Ors vs State Of Chhattisgarh 12 Cra/467/2015 ... on 28 January, 2020

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         CRA No.1115 of 2013
                        Sagar Katlam And Ors Versus State Of Chhattisgarh

            CRA/467/2015,CRA/1144/2013,CRA/1175/2013,CRA/1223/2013,CRA/1237/2013




28/01/2020

Shri V. C. Ottalwar, learned counsel appearing only in one of the appeals i.e. CRA No.1115/2013, is present.

In the absence of representation by the other convicts, this batch of appeals cannot be heard.

Post the appeals after 8 weeks.

                                Sd/-                                             Sd/-

                   (Prashant Kumar Mishra)                             (Gautam Chourdiya)
                           Judge                                              Judge




   Nirala