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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(a) in The Madras Port Petroleum Rules, 1963

(a)During all such time, as any vessel is receiving heavy petroleum into her bunkers, the Master or First Mate of such vessel shall be present on board. It shall be his duty to see that the conditions specified in these rules are complied with and that all reasonable precautions for safety are observed.