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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(1)The Government shall, within five years from the commencement of this Act and thereafter at the expiration of every five year, constitute a committee, in such manner and consisting of such members, as may be prescribed to evaluate and review the performance of the Pradhikaran in the said period.