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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 38 in The General Insurance Business (Nationalisation) Act, 1972

38. Protection of action taken in good faith. - No suit, prosecution or other legal proceeding shall lie against any officer of the Central Government or officer or other employee of the Corporation or of the acquiring company for anything which is in good faith done or intended to be done under this Act.