Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011 34. Cooperation with other agencies or statutory authorities. - Where the Commission deems fit, it may seek opinion of any other agency or statutory authority in relation to a combination.
