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Rajasthan High Court - Jodhpur

Dev Prakash And Anr vs Smt. Indra And Ors on 4 May, 2023

Author: Rekha Borana

Bench: Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                        S.B. Civil Misc. Appeal No. 913/2015

                                   Dev Prakash And Anr.
                                                                                                          ----Appellants
                                                                           Versus
                                   Smt. Indra And Ors.
                                                                                                        ----Respondents
                                                                     Connected With
                                                        S.B. Civil Misc. Appeal No. 958/2015
                                   Dev Prakash And Anr.
                                                                                                          ----Appellants
                                                                           Versus
                                   Smt. Indra And Ors.
                                                                                                        ----Respondents


                                   For Appellant(s)              :     Mr. Rajeev Purohit
                                   For Respondent(s)             :     Mr. Nishank Madhan



                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order 04/05/2023 Learned counsel for the respondents submit that an order has been passed by the Apex Court on 01.05.2017 whereby while disposing of special leave to appeal, a direction to decide the appeal on merit expeditiously was also issued.

In view of the submission made, list the matter on 25.05.2023.

(REKHA BORANA),J 48,49-AbhishekS/-

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