Rajasthan High Court - Jodhpur
Dev Prakash And Anr vs Smt. Indra And Ors on 4 May, 2023
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 913/2015
Dev Prakash And Anr.
----Appellants
Versus
Smt. Indra And Ors.
----Respondents
Connected With
S.B. Civil Misc. Appeal No. 958/2015
Dev Prakash And Anr.
----Appellants
Versus
Smt. Indra And Ors.
----Respondents
For Appellant(s) : Mr. Rajeev Purohit
For Respondent(s) : Mr. Nishank Madhan
HON'BLE MS. JUSTICE REKHA BORANA
Order 04/05/2023 Learned counsel for the respondents submit that an order has been passed by the Apex Court on 01.05.2017 whereby while disposing of special leave to appeal, a direction to decide the appeal on merit expeditiously was also issued.
In view of the submission made, list the matter on 25.05.2023.
(REKHA BORANA),J 48,49-AbhishekS/-
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