Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2)(a) in The Tripura Land Revenue And Land Reforms Act, 1960

(a)the amount by which the value of the land has increased by reason of the improvement;