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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(2)(c) in Jharkhand Panchayat Raj Act, 2001

(c)The government will from time to time post for working under the Panchayat Samiti, officers and employees of the State Government in such a number as it deems necessary.