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Calcutta High Court (Appellete Side)

Sankar Basak vs The State Of West Bengal & Ors on 31 August, 2018

Author: Patherya

Bench: Patherya

                                                                                1


   38.
31-08-2018

debajyoti W.P. No.1931(W) of 2018 with CAN 1321 of 2018 Sankar Basak Vs. The State of West Bengal & Ors.

Mr. Tapas Ballav Mandal ... For the State.

None appears on behalf of the petitioner.

Matter to appear in the list one week hence under the heading "For Orders".

In the event, none appears on behalf of the petitioner on the next date of hearing, left with no other alternative, the matter shall be dismissed for default.

( Patherya, J. )