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[Cites 0, Cited by 0] [Section 457(13)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(13)(i) in The Bombay Provincial Municipal Corporations Act, 1949

(i)the articles which may not be kept and the trades and operations which may not be carried on in or upon any premises without a licence under section 376;