Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2A in Tamil Nadu Municipal Medical Service Rules, 1970 2A. [ Interchangeability of Categories [Rule 2-A was Inserted by SRO-A-60/80, RD & LA, dated the 28th January 1980.] - The categories 1 (a) and 2 shall be interchangeable with each other.]
