Section 49(5)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

(c)At the continuation poll, the Presiding Officer shall allow only such electors to vote who did not vote on the previous occasion.

Legal Document View