Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(b)son or daughter or step-daughter of the panchayat employee and wholly dependent on him, but does not include a child or step-child who is no longer in any way dependent on the panchayat employee or of whose custody the panchayat employee has been deprived by or under any law;