Supreme Court - Daily Orders
Om Prakash (Dead) Th. His Lrs. vs Shanti Devi . on 11 March, 2015
Bench: Anil R. Dave, M.Y. Eqbal, Vikramajit Sen
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) No. 500 OF 2015
IN
CIVIL APPEAL NO. 20 OF 2015
OM PRAKASH (DEAD) TH. HIS LRS. Petitioner(s)
VERSUS
SHANTI DEVI & ORS. Respondent(s)
O R D E R
Application for stay is rejected. We have perused the Review Petition and record of the Civil Appeal and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration. The Review Petition is, accordingly, dismissed.
.......................J. [ ANIL R. DAVE ] .......................J. [ M.Y. EQBAL ] .......................J. [ VIKRAMAJIT SEN ] New Delhi;
March 11, 2015.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.03.18 16:31:45 IST Reason: Chamber Matter SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 500/2015 In C.A. No. 20/2015 OM PRAKASH (DEAD) TH. HIS LRS. Petitioner(s) VERSUS SHANTI DEVI & ORS. Respondent(s) (with appln. (s) for stay) Date : 11/03/2015 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE M.Y. EQBAL HON'BLE MR. JUSTICE VIKRAMAJIT SEN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar (Signed order is placed on the file)