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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(5) in Goa Computerised Network Lottery Rules, 2003

(5)The marketing agent shall ensure the security and safety of the Central Computer system equipments data ticket materials and other consumables used in production of tickets, the communication network and retail computer termini so as to prevent theft fraud misuse or total destruction from fire, accidents or 'such other natural disasters. He shall abide by any security measure, that may be ordered by the Government in this behalf.