Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(7) in The Emergency Risks (Goods) Insurance Scheme (7)On receipt of the payment, the claimant shall furnish to the Government agent a receipt in the form set out in the Fifth Schedule.
