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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(4)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)the amendment is not inconsistent with the provisions of this Act or any of its existing bye-laws or is not against the aims and objects of the co-operative; and