Supreme Court - Daily Orders
Union Of India vs Kavin Gulati on 13 November, 2018
Bench: A.M. Khanwilkar, Deepak Gupta
ITEM NO.8 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA Nos.1867-1876/2018 in T.P.(C) No(s).820-829/2016
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
KAVIN GULATI & ORS. Respondent(s)
Date : 13-11-2018 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Pravesh Thakur, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the office report dated 3rd November, 2018, no further orders are required to be passed. The applications stand disposed of.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.11.14
14:12:05 IST
Reason: