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State of Assam - Section

Section 335 in Assam Excise Rules, 1945

335. Excise Commissioner empowered to sanction temporary person in the special branch in addition to sanctioned staff.

- The Excise Commissioner is also empowered to sanction two temporary peons on the minimum of the sanctioned rate of pay of peons in the Excise Department for a period not exceeding one year at a time, subject to budget provisions for an Inspector or Sub-Inspector of Excise posted to the special branch for employment in detective duties in addition to the number of officers for whom such peons are provided in the sanctioned staff of peon the special branch : provided that such appointments shall be dispensed with immediately after the transfer of the officer for whom they were made.