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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Gujarat - Subsection

Section 89(3) in The Gujarat Co-Operative Societies Act, 1961

(3)The Registrar may direct the committee to extend from time to time, the period of suspension and that the paid officer, or servant suspended shall not be reinstated except with the previous sanction of the Registrar.