Calcutta High Court
Life Insurance Corporation Of India vs The Official Liquidator & Anr on 29 August, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CA No.575 of 2016
with
BIFR No.153 of 1987
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
TATA CONSTRUCTION & PROJECTS LTD. (IN LIQN.)
AND
LIFE INSURANCE CORPORATION OF INDIA
VS.
THE OFFICIAL LIQUIDATOR & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 29th August, 2016.
Mr. Kuldip Mullick, Adv. for the applicant. Mr.Anupam Dasadhikari, Adv. for Official Liquidator.
The Court : There shall be an order in terms of prayer (b)of the Judge's Summons. The adjudicated amount shall be paid to the debenture trustee within 15 days from the date of adjudication.
C. A. 575 of 2016 stands disposed of.
(SOUMEN SEN, J.) pa