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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(b) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(b)issue permit or certificate of registration under clause (b) of subsection (3) of section 7 and sub-section (2) of section 8, respectively or under clause (b) of sub-section (4) of section 7 and under subsection (2) of section 8, respectively;