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Union of India - Section

Section 2 in The Plastic Waste (Management and Handling) Rules, 2011

2. [(1) The provisions of rules 5 and 8 shall not apply to the manufacture of carry bags exclusively for export purposes, against an order for export, received by the owner or occupier of the concerned manufacturing unit.

(2)This exemption does not apply to any surplus or rejects, left over and the like.