Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(a)"Bungalow" means a Revenue Inspection Bungalow and includes a Revenue Rest Shed under the administrative control of the Revenue Department, but does not include a Circuit House.