Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] Union of India - Subsection Section 218(5) in Rules of Procedure and Conduct of Business in Lok Sabha (5)The Speaker, if thinks fit, may prescribe a time limit for speeches. [ *** ] [Omitted by L.S. Bn. (II) dated 9.5.1989, para 2930.]Finance Bill
