Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Maharashtra - Section Section 7A in The Mumbai Municipal Corporation Act, 1888 7A. [ [* * * * *] [Sections 7A and 7B were inserted by Maharashtra 7 of 1984, Section 2.]
