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[Cites 0, Cited by 0] [Section 115G] [Entire Act]

State of Gujarat - Subsection

Section 115G(1) in The Gujarat Co-Operative Societies Act, 1961

(1)There shall be established by the Gujarat State Co-operative Bank Limited (hereinafter in this section referred to as "the State Co-operative Bank") a fund called "Urban Bank Credit Equalization Fund" consisting of payments made into it under sub-section (2).