Section 35 in The Punjab Town Improvement Act, 1922
35. Matters to be considered when framing improvement Schemes.
- When framing a scheme under this Act in respect of any locality, regard shall be had to-(a)the nature and the condition of adjoining localities and of the town as a whole;(b)the direction in which the town appears likely to expand; and(c)the claims of any other part of the local area likely to require a scheme under this Act.
