Section 57(2) in Maharashtra Public Universities Act, 2016
(2)The Board of Sports and Physical Education shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)three professionals, nominated by the Vice-Chancellor with established credibility in different fields of sports;(d)District Sports Officer of the district where the University Head Quarter is located.(e)one teacher from the university department of Physical Education, nominated by the Management Council;(f)two sports teachers, from affiliated, conducted or autonomous colleges, nominated by the Management Council;(g)Zonal or Divisional president (principal of the host college) and secretary(director physical education of the host college) with the tenure of one year;(h)the President, Secretary of the University Student Council;(i)one student member from sports of University Student Council nominated by the President of University Students Council under sub-sub clause (v) of sub-clause (b) of sub-section (4) of section 99;(j)the Director, Sports and Physical Education - Member-Secretary.
