Delhi High Court - Orders
Sanjay Sharma vs Spicejet Limited And Anr on 22 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 759/2019
SANJAY SHARMA ..... Petitioner
Through: Mr. Kapil Sankhla and Ms. Fagun
Sharma, Advocates (Through VC)
versus
SPICEJET LIMITED AND ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.04.2024
List on 28th October, 2024.
CHANDRA DHARI SINGH, J
APRIL 22, 2024
SV/DA
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