Calcutta High Court (Appellete Side)
Kapil Dev Gupta vs R.A. Perfumery Works Private Limited on 7 July, 2022
Author: Harish Tandon
Bench: Harish Tandon
05 07.07.22 In the High Court at Calcutta
Civil Appellate Jurisdiction
Ct. No. 37
Commercial Division
Akd
F.M.A.T. 173 of 2022
CAN 1 of 2022
Kapil Dev Gupta
Vs.
R.A. Perfumery Works Private Limited
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Mr. Rivu Dutta.
... for the appellant.
Mr. Subhasis Sengupta, Ms. Sushmita Ghosh, Mr. Balarko Sen, Mr. Parashar Baidya.
... for the respondent.
Time to file affidavit-in-opposition is extended till date. Let the affidavit-in-opposition filed today be kept with the record; a copy whereof has been served upon the learned Advocate for the appellant. Time to file affidavit-in-reply is extended by one week from date.
List the matter on 14th July, 2022.
(Harish Tandon, J.) (Shampa Dutt (Paul), J.) 2