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Calcutta High Court (Appellete Side)

Kapil Dev Gupta vs R.A. Perfumery Works Private Limited on 7 July, 2022

Author: Harish Tandon

Bench: Harish Tandon

05   07.07.22               In the High Court at Calcutta
                             Civil Appellate Jurisdiction
     Ct. No. 37
                                 Commercial Division
        Akd
                                F.M.A.T. 173 of 2022
                                   CAN 1 of 2022


                                 Kapil Dev Gupta
                                          Vs.
                       R.A. Perfumery Works Private Limited
                                      --------

Mr. Rivu Dutta.

... for the appellant.

Mr. Subhasis Sengupta, Ms. Sushmita Ghosh, Mr. Balarko Sen, Mr. Parashar Baidya.

... for the respondent.

Time to file affidavit-in-opposition is extended till date. Let the affidavit-in-opposition filed today be kept with the record; a copy whereof has been served upon the learned Advocate for the appellant. Time to file affidavit-in-reply is extended by one week from date.

List the matter on 14th July, 2022.

(Harish Tandon, J.) (Shampa Dutt (Paul), J.) 2