Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(7)(a) in Hindu Religious Institutions and Charitable Endowments Act, 1997 (a)relief of poverty or distress including maintenance of rest houses, choultries, houses for feeding the poor and the like;