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Madhya Pradesh High Court

Vikash Barkhedkar vs Working Trustee Janvikas Nyas Gwalior ... on 16 March, 2026

                                                               1                                WP-5505-2018
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                          WP No. 5505 of 2018
                             (VIKASH BARKHEDKAR AND OTHERS Vs WORKING TRUSTEE JANVIKAS NYAS GWALIOR THR. AND
                                                                OTHERS )



                           Dated : 16-03-2026
                                  None for petitioners.
                                  Shri Siddharth Sharma - Advocate for respondent No.1.

Ms. Smarti Sharma - Deputy Government Advocate for respondent No.2/State.

List the case after four weeks so as to afford one opportunity to the petitioners.

In the meantime, learned counsel appearing for the State may examine as to whether any return is required or not.

(AMIT SETH) JUDGE AK/-

Signature Not Verified Signed by: ANAND KUMAR Signing time: 16-03-2026 18:43:29