Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] Union of India - Subsection Section 91(2)(b) in Government of India Act, 1935 (b)direct that the whole or any specified part of a partially excluded area shall cease to be a partially excluded area or a part of such an area;